Kodai vs State Of U.P.
2018 Latest Caselaw 2896 ALL

Citation : 2018 Latest Caselaw 2896 ALL
Judgement Date : 27 September, 2018

Allahabad High Court

Kodai vs State Of U.P. on 27 September, 2018

Bench: Mukhtar Ahmad




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- CRIMINAL APPEAL No. - 2127 of 2017
 

 
Appellant :- Kodai
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Ram Prakash Tripathi,Ajmal Khan,Prem Prakash Singh
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Mukhtar Ahmad,J.

Learned counsel for the appellant showing his personal difficulty prays that the matter may be adjourned for today.

Let this appeal be listed after two weeks.

Order Date :- 27.9.2018

M.A.Ansari

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