Arvind vs State Of U.P.
2018 Latest Caselaw 2894 ALL

Citation : 2018 Latest Caselaw 2894 ALL
Judgement Date : 27 September, 2018

Allahabad High Court

Arvind vs State Of U.P. on 27 September, 2018

Bench: Mukhtar Ahmad




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- CRIMINAL APPEAL No. - 1889 of 2017
 

 
Appellant :- Arvind
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Jail Appeal,Rehan Ahamad Siddiqui
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Mukhtar Ahmad,J.

On behalf of the learned counsel for the appellant it is stated that he is not feeling well.

Let this appeal be listed after two weeks.

Order Date :- 27.9.2018

M.A.Ansari

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