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Ram Prakash Yadav vs State Of U.P. Thru. Suptd.Of ...
2018 Latest Caselaw 2886 ALL

Citation : 2018 Latest Caselaw 2886 ALL
Judgement Date : 27 September, 2018

Allahabad High Court
Ram Prakash Yadav vs State Of U.P. Thru. Suptd.Of ... on 27 September, 2018
Bench: Mukhtar Ahmad



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- CRIMINAL APPEAL No. - 25 of 2018
 

 
Appellant :- Ram Prakash Yadav
 
Respondent :- State Of U.P. Thru. Suptd.Of Police,C.B.I./Acb/Spe, Lucknow
 
Counsel for Appellant :- Purnendu Chakravarty
 
Counsel for Respondent :- Bireshwar Nath
 

 
Hon'ble Mukhtar Ahmad,J.

Passed over on the illness slip of learned counsel for the appellant.

List this appeal after two weeks.

Order Date :- 27.9.2018

M.A.Ansari

 

 

 
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