Tilak Ram vs State Of U.P.
2018 Latest Caselaw 2884 ALL

Citation : 2018 Latest Caselaw 2884 ALL
Judgement Date : 27 September, 2018

Allahabad High Court

Tilak Ram vs State Of U.P. on 27 September, 2018

Bench: Mukhtar Ahmad




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- CRIMINAL APPEAL No. - 6 of 2018
 

 
Appellant :- Tilak Ram
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Sharvan Kumar Pandey
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Mukhtar Ahmad,J.

Passed over on the illness slip of learned counsel for the appellant.

List this appeal after two weeks.

Order Date :- 27.9.2018

M.A.Ansari

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