Mohan And Others vs State Of U.P. Thru. Prin. Secy. ...
2018 Latest Caselaw 2877 ALL

Citation : 2018 Latest Caselaw 2877 ALL
Judgement Date : 27 September, 2018

Allahabad High Court

Mohan And Others vs State Of U.P. Thru. Prin. Secy. ... on 27 September, 2018

Bench: Shabihul Hasnain, Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 5
 
Case :- MISC. BENCH No. - 24423 of 2018
 
Petitioner :- Mohan And Others
 
Respondent :- State Of U.P. Thru. Prin. Secy. Revenue Deptt. And Others
 
Counsel for Petitioner :- Aftab Ahmad
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Shabihul Hasnain,J.

Hon'ble Rajesh Singh Chauhan,J.

Case has been called out.

None appeared on behalf of the petitioners to press this writ petition, while learned Standing Counsel for the State-respondents is present.

Learned Standing Counsel prays for and is granted two weeks' further time to file counter affidavit.

List thereafter.

Order Date :- 27.9.2018

Suresh/

[Rajesh Singh Chauhan,J.] [Shabihul Hasnain,J.]

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