Chandra Bhushan Pandey And Others vs Addl. Commissiner And Others
2018 Latest Caselaw 2859 ALL

Citation : 2018 Latest Caselaw 2859 ALL
Judgement Date : 26 September, 2018

Allahabad High Court

Chandra Bhushan Pandey And Others vs Addl. Commissiner And Others on 26 September, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 310 of 1990
 

 
Petitioner :- Chandra Bhushan Pandey And Others
 
Respondent :- Addl. Commissiner And Others
 
Counsel for Petitioner :- R.J.D. Mishra,Ram Sajivan Tripathi
 
Counsel for Respondent :- S.C.
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

This case has been listed in the additional cause list that is why learned counsel for the petitioner may not be aware of the same and has absented himself.

As a last chance to learned counsel for the petitioner, list in the next cause list.

Order Date :- 26.9.2018

Mukesh

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