U.P.S.R.T.C. vs State Of U.P. & Others
2018 Latest Caselaw 2858 ALL

Citation : 2018 Latest Caselaw 2858 ALL
Judgement Date : 26 September, 2018

Allahabad High Court

U.P.S.R.T.C. vs State Of U.P. & Others on 26 September, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 1283 of 1996
 
Petitioner :- U.P.S.R.T.C.
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- Samir Sharma,Sunil Kumar Misra
 
Counsel for Respondent :- C.S.C.,Gopal Narain,Shyam Narain
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

This case has been listed in the additional cause list that is how learned counsel for the petitioner may not be aware of the same and has absented himself.

List on 11th October, 2018 as unlisted.

Order Date :- 26.9.2018

Mukesh

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