Smt. Kushma Devi vs D.M./Collector, Unnao & 4 Ors.
2018 Latest Caselaw 2853 ALL

Citation : 2018 Latest Caselaw 2853 ALL
Judgement Date : 26 September, 2018

Allahabad High Court

Smt. Kushma Devi vs D.M./Collector, Unnao & 4 Ors. on 26 September, 2018

Bench: Devendra Kumar Arora, Rajnish Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- MISC. BENCH No. - 1823 of 2007
 

 
Petitioner :- Smt. Kushma Devi
 
Respondent :- D.M./Collector, Unnao & 4 Ors.
 
Counsel for Petitioner :- S.P. Singh,S.K. Verma
 
Counsel for Respondent :- C.S.C.,Ghaus Beg
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Hon'ble Rajnish Kumar,J.

List has been revised. No one is present for the petitioner to press the writ petition. There is no request of pass over or adjournment of the case.

Accordingly, the writ petition is dismissed for want of prosecution.

This order has been passed in presence of learned Standing Counsel.

Order Date :- 26.9.2018

Banswar

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