M/S Reliance Power Limited Thru ... vs State Of U.P Thru Prin Secy Energy ...
2018 Latest Caselaw 2845 ALL

Citation : 2018 Latest Caselaw 2845 ALL
Judgement Date : 26 September, 2018

Allahabad High Court

M/S Reliance Power Limited Thru ... vs State Of U.P Thru Prin Secy Energy ... on 26 September, 2018

Bench: Shabihul Hasnain, Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 5
 
Case :- MISC. BENCH No. - 5024 of 2018
 
Petitioner :- M/S Reliance Power Limited Thru Authorized Signatory
 
Respondent :- State Of U.P Thru Prin Secy Energy Lko & Anr
 
Counsel for Petitioner :- Akshat Srivastava
 
Counsel for Respondent :- C.S.C,Altaf Mansoor,Ashok Kumar Pandey
 

 
Hon'ble Shabihul Hasnain,J.

Hon'ble Rajesh Singh Chauhan,J.

Case is called out.

Heard Sri Ravindra Srivastava, learned Senior Advocate assisted by Sri Akshat Srivastava, learned counsel for the petitioners and the learned Advocate General, assisted by the Additional Chief Standing Counsel for the State-respondents.

With the consent of learned counsel for the parties, list/ put up this case on 28.11.2018 to be taken up after lunch.

Order Date :- 26.9.2018

Suresh/

[Rajesh Singh Chauhan,J.] [Shabihul Hasnain,J.]

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M/S Reliance Power Limited Thru ... vs State Of U.P Thru Prin Secy Energy ...
2018 Latest Caselaw 2845 ALL

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LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

M/S Reliance Power Limited Thru ... vs State Of U.P Thru Prin Secy Energy ...2018 Latest Caselaw 2845 ALL

LatestLaws Partner Event : IJJ

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

M/S Reliance Power Limited Thru ... vs State Of U.P Thru Prin Secy Energy ...
2018 Latest Caselaw 2845 ALL