Smt. B.Rani Dulram vs P.A.
2018 Latest Caselaw 2842 ALL

Citation : 2018 Latest Caselaw 2842 ALL
Judgement Date : 26 September, 2018

Allahabad High Court

Smt. B.Rani Dulram vs P.A. on 26 September, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 6585 of 1988
 

 
Petitioner :- Smt. B.Rani Dulram
 
Respondent :- P.A.
 
Counsel for Petitioner :- U.K. Saxena
 
Counsel for Respondent :- S.C
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

As requested by learned counsel for State, list in the next cause list.

Order Date :- 26.9.2018

Mukesh

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