Hankar Singh vs State Of U.P. & 4 Others
2018 Latest Caselaw 2831 ALL

Citation : 2018 Latest Caselaw 2831 ALL
Judgement Date : 25 September, 2018

Allahabad High Court

Hankar Singh vs State Of U.P. & 4 Others on 25 September, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 42542 of 2015
 

 
Petitioner :- Hankar Singh
 
Respondent :- State Of U.P. & 4 Others
 
Counsel for Petitioner :- N.L. Pandey,Suyash Pandey
 
Counsel for Respondent :- C.S.C.,Om Prakash Singh
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

As requested, list on 22nd October, 2018.

Order Date :- 25.9.2018

Mukesh

Download the LatestLaws.com Mobile App