Union Of India And Others vs Hafizuddin
2018 Latest Caselaw 2828 ALL

Citation : 2018 Latest Caselaw 2828 ALL
Judgement Date : 25 September, 2018

Allahabad High Court

Union Of India And Others vs Hafizuddin on 25 September, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 46780 of 2008
 

 
Petitioner :- Union Of India And Others
 
Respondent :- Hafizuddin
 
Counsel for Petitioner :- B.B. Paul,A.P. Paul
 
Counsel for Respondent :- M.K. Khan,A.A.Kaleem,Nasim Rufi
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Learned counsel for the petitioner prays for and is granted time to file rejoinder affidavit.

List this matter on 1st November, 2018.

Order Date :- 25.9.2018

Mukesh

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