Balkeshwar Prasad Pandey vs State Of U.P.Through Its Secy. ...
2018 Latest Caselaw 2827 ALL

Citation : 2018 Latest Caselaw 2827 ALL
Judgement Date : 25 September, 2018

Allahabad High Court

Balkeshwar Prasad Pandey vs State Of U.P.Through Its Secy. ... on 25 September, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 
Case :- SERVICE SINGLE No. - 7326 of 2010
 
Petitioner :- Balkeshwar Prasad Pandey
 
Respondent :- State Of U.P.Through Its Secy. Nagar Vikas Lucknow And Ors.
 
Counsel for Petitioner :- Ram Sheel Sharma,Akhilesh Kumar Pandey,Atma Ram Verma,Bal Keshwar Pd.Pandey,R.K.Sharma
 
Counsel for Respondent :- C.S.C.,I.P.Singh
 

 
Hon'ble Rajesh Singh Chauhan,J.

Sri I.P. Singh, learned counsel for the opposite parties is reported to be out of station today, therefore, the case is adjourned.

List in the month of November, 2018.

Order Date :- 25.9.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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