C/M Mahatma Shiv Kumar Inter ... vs State Of U.P. Thru ...
2018 Latest Caselaw 2826 ALL

Citation : 2018 Latest Caselaw 2826 ALL
Judgement Date : 25 September, 2018

Allahabad High Court

C/M Mahatma Shiv Kumar Inter ... vs State Of U.P. Thru ... on 25 September, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 
Case :- SERVICE SINGLE No. - 13970 of 2017
 
Petitioner :- C/M Mahatma Shiv Kumar Inter College Amethi Thr Manager &Anr
 
Respondent :- State Of U.P. Thru Prin.Secy.Secondary Edu.Civil Sectt.& Ors
 
Counsel for Petitioner :- Laltaprasad Misra
 
Counsel for Respondent :- C.S.C.,Nagendra Bahadur Singh,Prashant Arora,Rakesh Chandra Tewari
 

 
Hon'ble Rajesh Singh Chauhan,J.

Learned counsel for the petitioners prays for and is granted two weeks' further time to file rejoinder affidavit.

List this petition in the month of November, 2018.

Order Date :- 25.9.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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