Dr. Onkar Nath Mishra vs State Of U.P. Thru ...
2018 Latest Caselaw 2820 ALL

Citation : 2018 Latest Caselaw 2820 ALL
Judgement Date : 25 September, 2018

Allahabad High Court

Dr. Onkar Nath Mishra vs State Of U.P. Thru ... on 25 September, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 
Case :- SERVICE SINGLE No. - 17770 of 2017
 
Petitioner :- Dr. Onkar Nath Mishra
 
Respondent :- State Of U.P. Thru Prin.Secy.Deptt.Of Secondary Edu. & Ors.
 
Counsel for Petitioner :- Sudhir Pande
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajesh Singh Chauhan,J.

Sri Sudhir Pande, learned counsel for the petitioner prays for and is granted one week's time to file rejoinder affidavit.

List this petition in the week commencing 22.10.2018.

Order Date :- 25.9.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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