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Ranjeet Pal vs Divisional General Manager U.P. ...
2018 Latest Caselaw 2815 ALL

Citation : 2018 Latest Caselaw 2815 ALL
Judgement Date : 25 September, 2018

Allahabad High Court
Ranjeet Pal vs Divisional General Manager U.P. ... on 25 September, 2018
Bench: Rajesh Singh Chauhan



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 
Case :- SERVICE SINGLE No. - 6430 of 2010
 
Petitioner :- Ranjeet Pal
 
Respondent :- Divisional General Manager U.P. State Road Transport Corp.
 
Counsel for Petitioner :- D.K.Srivastava
 
Counsel for Respondent :- Virendra Prasad
 

 
Hon'ble Rajesh Singh Chauhan,J.

Sri D.K. Srivastava, learned counsel for the petitioner is reported to be unwell today, therefore, the case is adjourned.

List in the month of November, 2018.

Order Date :- 25.9.2018

Suresh/

[Rajesh Singh Chauhan,J.]

 

 

 
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