Yogendra vs State Of U.P. And Anr.
2018 Latest Caselaw 2808 ALL

Citation : 2018 Latest Caselaw 2808 ALL
Judgement Date : 25 September, 2018

Allahabad High Court

Yogendra vs State Of U.P. And Anr. on 25 September, 2018

Bench: Rajul Bhargava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 52
 

 
Case :- CRIMINAL APPEAL No. - 2663 of 2018
 

 
Appellant :- Yogendra
 
Respondent :- State Of U.P. And Anr.
 
Counsel for Appellant :- Ram Sanehi Yadav
 
Counsel for Respondent :- G.A.,Ajay Kumar Dwivedi
 

 
Hon'ble Rajul Bhargava,J.

The bail application is rejected. Appeal also stands dismissed.

For orders, see order of date passed in Criminal Appeal No.2665 of 2018.

Order Date :- 25.9.2018

Hasnain

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