Arvind Kumar And 55 Ors. vs State Of U.P. Thru ...
2018 Latest Caselaw 2807 ALL

Citation : 2018 Latest Caselaw 2807 ALL
Judgement Date : 25 September, 2018

Allahabad High Court

Arvind Kumar And 55 Ors. vs State Of U.P. Thru ... on 25 September, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 
Case :- SERVICE SINGLE No. - 2104 of 2018
 
Petitioner :- Arvind Kumar And 55 Ors.
 
Respondent :- State Of U.P. Thru Prin.Secy.Basic Civil Sectt.Lucknow &Ors.
 
Counsel for Petitioner :- Karunesh Singh Pawar,Anand Shanker Asthana,Paramanand Asthana
 
Counsel for Respondent :- C.S.C.,Ajay Kumar,Manish Mishra
 

 
Hon'ble Rajesh Singh Chauhan,J.

Sri Karunesh Singh Pawar, learned counsel for the petitioners is reported to be out of station today, therefore, the case is adjourned.

List this petition in the month of November, 2018.

Interim order, if any, to continue till the next date of listing.

Order Date :- 25.9.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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