Smt.Astha & Ors. vs State Of U.P.Thru.Prin.Secy. ...
2018 Latest Caselaw 2805 ALL

Citation : 2018 Latest Caselaw 2805 ALL
Judgement Date : 25 September, 2018

Allahabad High Court

Smt.Astha & Ors. vs State Of U.P.Thru.Prin.Secy. ... on 25 September, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 
Case :- SERVICE SINGLE No. - 5432 of 2018
 
Petitioner :- Smt.Astha & Ors.
 
Respondent :- State Of U.P.Thru.Prin.Secy. Basic Govt. Of U.P. & Ors.
 
Counsel for Petitioner :- Anand Shanker Asthana,Karunesh Singh Pawar
 
Counsel for Respondent :- C.S.C.,Ajay Kumar,Amit Singh Bhadauria,Manish Mishra
 

 
Hon'ble Rajesh Singh Chauhan,J.

Sri Karunesh Singh Pawar, learned counsel for the petitioners is reported to be out of station today, therefore, the case is adjourned.

List this petition in the month of November, 2018.

Interim order, if any, to continue till the next date of listing.

Order Date :- 25.9.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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