Pramod Kumar Singh Bhadauriya vs State Of U.P. And 3 Others
2018 Latest Caselaw 2803 ALL

Citation : 2018 Latest Caselaw 2803 ALL
Judgement Date : 25 September, 2018

Allahabad High Court

Pramod Kumar Singh Bhadauriya vs State Of U.P. And 3 Others on 25 September, 2018

Bench: Amreshwar Pratap Sahi, Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- WRIT - C No. - 30520 of 2018
 

 
Petitioner :- Pramod Kumar Singh Bhadauriya
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Krishna Dutt Awasthi
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Amreshwar Pratap Sahi,J.

Hon'ble Bachchoo Lal,J.

Put up tomorrow. All the learned counsel shall assist the court. The officer concerned shall be present personally tomorrow.

Order Date :- 25.9.2018

Masarrat

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