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Sharda Devi vs Deputy Commissioner (Food) ...
2018 Latest Caselaw 2798 ALL

Citation : 2018 Latest Caselaw 2798 ALL
Judgement Date : 25 September, 2018

Allahabad High Court
Sharda Devi vs Deputy Commissioner (Food) ... on 25 September, 2018
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 32344 of 2018
 

 
Petitioner :- Sharda Devi
 
Respondent :- Deputy Commissioner (Food) Varanasi Mandal And 3 Others
 
Counsel for Petitioner :- Arvind Kumar Mishra
 
Counsel for Respondent :- C.S.C.,Manoj Kumar Yadav
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

State to obtain instructions and file their reply on or before 5th October, 2018.

List on 8th October, 2018.

Order Date :- 25.9.2018

Mukesh

 

 

 
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