Shiv Shankar Ram vs State Of U.P. And 5 Others
2018 Latest Caselaw 2797 ALL

Citation : 2018 Latest Caselaw 2797 ALL
Judgement Date : 25 September, 2018

Allahabad High Court

Shiv Shankar Ram vs State Of U.P. And 5 Others on 25 September, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 32389 of 2018
 

 
Petitioner :- Shiv Shankar Ram
 
Respondent :- State Of U.P. And 5 Others
 
Counsel for Petitioner :- Intekhab Alam Khan
 
Counsel for Respondent :- C.S.C.,Ramesh Chandra Upadhyay
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Learned Standing Counsel prays for and is granted two weeks time to file counter affidavit.

List on 12th October, 2018.

Order Date :- 25.9.2018

Mukesh

Download the LatestLaws.com Mobile App