Purvanchal Vidyut Vitran Nigam ... vs Presiding Officer & Another
2018 Latest Caselaw 2777 ALL

Citation : 2018 Latest Caselaw 2777 ALL
Judgement Date : 24 September, 2018

Allahabad High Court

Purvanchal Vidyut Vitran Nigam ... vs Presiding Officer & Another on 24 September, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 37605 of 2005
 

 
Petitioner :- Purvanchal Vidyut Vitran Nigam Ltd. & Anr.
 
Respondent :- Presiding Officer & Another
 
Counsel for Petitioner :- Ranjit Saxena,A.K.Mehrotra,S.K.Srivastava,Sandeep Srivastava
 
Counsel for Respondent :- C.S.C.,Chandra Prakash,H.P.Dubey,J.P.Pandey.,Shyam Narain,Sudhanshu Narain
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Sri A.K. Mehrotra, learned counsel for the petitioner has sought adjournment on the ground of illness slip.

List on 22nd October, 2018.

Order Date :- 24.9.2018

Mukesh

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