Lavkush Singh vs State Of U.P. Thru Secy. Basic Edu. ...
2018 Latest Caselaw 2776 ALL

Citation : 2018 Latest Caselaw 2776 ALL
Judgement Date : 24 September, 2018

Allahabad High Court

Lavkush Singh vs State Of U.P. Thru Secy. Basic Edu. ... on 24 September, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 
Case :- SERVICE SINGLE No. - 6895 of 2018
 
Petitioner :- Lavkush Singh
 
Respondent :- State Of U.P. Thru Secy. Basic Edu. Civil Sectt.Lko. & Ors.
 
Counsel for Petitioner :- Raj Kumar Mishra
 
Counsel for Respondent :- C.S.C.,Shivam Sharma
 

 
Hon'ble Rajesh Singh Chauhan,J.

List revised.

No one appeared on behalf of the petitioner to press this writ petition.

List in the next cause list.

Order Date :- 24.9.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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