Ram Prakash vs State Of ...
2018 Latest Caselaw 2774 ALL

Citation : 2018 Latest Caselaw 2774 ALL
Judgement Date : 24 September, 2018

Allahabad High Court

Ram Prakash vs State Of ... on 24 September, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 
Case :- SERVICE SINGLE No. - 9891 of 2018
 
Petitioner :- Ram Prakash
 
Respondent :- State Of U.P.Thru.Prin.Secy.Secondary Edu. Lko. & Ors.
 
Counsel for Petitioner :- Anand Mani Tripathi
 
Counsel for Respondent :- C.S.C.,Dhirendra Pratap Singh
 

 
Hon'ble Rajesh Singh Chauhan,J.

It has been informed at the Bar that Sri Dhirendra Pratap Singh, learned counsel for the opposite parties is not well today, therefore, the case is adjourned.

List in the next cause list within top twenty cases.

Order Date :- 24.9.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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