Rajesh Kumar Mishra vs U.P. Jal Nigam Through Managing ...
2018 Latest Caselaw 2763 ALL

Citation : 2018 Latest Caselaw 2763 ALL
Judgement Date : 24 September, 2018

Allahabad High Court

Rajesh Kumar Mishra vs U.P. Jal Nigam Through Managing ... on 24 September, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 
Case :- SERVICE SINGLE No. - 7237 of 2013
 
Petitioner :- Rajesh Kumar Mishra
 
Respondent :- U.P. Jal Nigam Through Managing Director Lko. & Ors.
 
Counsel for Petitioner :- Suresh Chandra Srivastava,Shailesh Kumar Srivastava
 
Counsel for Respondent :- I.P.Singh,A.P.Shukla
 

 
Hon'ble Rajesh Singh Chauhan,J.

List revised.

Sri Suresh Chandra Srivastava, learned counsel for the petitioner is present while no one is present on behalf of the opposite parties.

This matter pertains to the year 2013 and has been listed for final disposal, therefore, this case may be listed in the week commencing 08.10.2018 within top ten cases.

Order Date :- 24.9.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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