U.P.S.R.T.C. Through Regional ... vs Presiding Officer Labour Court ...
2018 Latest Caselaw 2734 ALL

Citation : 2018 Latest Caselaw 2734 ALL
Judgement Date : 20 September, 2018

Allahabad High Court

U.P.S.R.T.C. Through Regional ... vs Presiding Officer Labour Court ... on 20 September, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 24205 of 2001
 

 
Petitioner :- U.P.S.R.T.C. Through Regional Manager
 
Respondent :- Presiding Officer Labour Court U.P. At & Another
 
Counsel for Petitioner :- P.N. Rai,Mangla Prasad Rai,V.C. Dixit
 
Counsel for Respondent :- C.S.C.,Anwar Hussain,Brijendra Kumar,R.P. Mishra,S.P. Shukla
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Office has wrongly listed this matter today.

Letter dated 7th August, 2018 is taken on record. UPSRTC officer are present today. Inconvenience caused by Officer is regretted by this Court. It is submitted by learned counsel appearing on behalf of UPSRTC that they are willing to go for mediation.

List this matter on 28th September, 2018.

Order Date :- 20.9.2018

Mukesh

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