Ajay Kumar Yadav vs State Of U.P. And 3 Others
2018 Latest Caselaw 2732 ALL

Citation : 2018 Latest Caselaw 2732 ALL
Judgement Date : 20 September, 2018

Allahabad High Court

Ajay Kumar Yadav vs State Of U.P. And 3 Others on 20 September, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 26648 of 2018
 

 
Petitioner :- Ajay Kumar Yadav
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Ajeet Kumar Singh
 
Counsel for Respondent :- C.S.C.,Ramesh Chandra Upadhyay
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

A week's and no more time is granted to State to comply with the order dated 7.8.2018 and or file reply.

List this matter on 28th September, 2018.

Order Date :- 20.9.2018

Mukesh

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