Mohd. Hanif vs Vii A.D.J.
2018 Latest Caselaw 2726 ALL

Citation : 2018 Latest Caselaw 2726 ALL
Judgement Date : 20 September, 2018

Allahabad High Court

Mohd. Hanif vs Vii A.D.J. on 20 September, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 7027 of 1989
 

 
Petitioner :- Mohd. Hanif
 
Respondent :- Vii A.D.J.
 
Counsel for Petitioner :- Chandra Shekhar,C.S. Sharma,S.P. Singh,Vikrant Pandey
 
Counsel for Respondent :- SC,K.B. Lal,Pt. K.B.L. Gaur,Sharad Kumar Srivastava
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Called in revised. None present for other respondent.

The petitioner apprise the Court of present situation about the property with all cogent evidence on or before 5th October, 2018.

List on 5th October, 2018.

Order Date :- 20.9.2018

Mukesh

Download the LatestLaws.com Mobile App