Smt. Sushila Devi And Others vs United India Insurance Co. Ltd.
2018 Latest Caselaw 2723 ALL

Citation : 2018 Latest Caselaw 2723 ALL
Judgement Date : 20 September, 2018

Allahabad High Court

Smt. Sushila Devi And Others vs United India Insurance Co. Ltd. on 20 September, 2018

Bench: Saral Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 24
 

 
Case :- FIRST APPEAL FROM ORDER No. - 151 of 1995
 

 
Appellant :- Smt. Sushila Devi And Others
 
Respondent :- United India Insurance Co. Ltd.
 
Counsel for Appellant :- A.L.Jaiswal,Sharve Singh
 
Counsel for Respondent :- Amresh Sinha
 

 
Hon'ble Saral Srivastava,J.

Case is passed over for the day on the illness slip of Sri Amresh Sinha, counsel for the respondents.

List on 28.09.2018.

Order Date :- 20.9.2018

Darpan Sharma

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