Uttar Pradesh State Road ... vs Smt. Rekha Devi
2018 Latest Caselaw 2722 ALL

Citation : 2018 Latest Caselaw 2722 ALL
Judgement Date : 20 September, 2018

Allahabad High Court

Uttar Pradesh State Road ... vs Smt. Rekha Devi on 20 September, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- FIRST APPEAL FROM ORDER No. - 766 of 1997
 

 
Appellant :- Uttar Pradesh State Road Transport Corporation
 
Respondent :- Smt. Rekha Devi
 
Counsel for Appellant :- V.K.Singh,Jitendra Kumar
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

(Ref : Civil Misc.Modification Application)

1. This is an application seeking modification in the order dated 7.12.2017.

2. Heard.

3. Amount of Rs. 25,000/-, deposited in the Registry, shall be remitted to Court below forthwith and the same shall be adjusted by the Tribunal.

4. The decree stands modified to the aforesaid extent.

5. Application is allowed.

Order Date :- 20.9.2018

Mukesh

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