National Insurance Co Ltd vs Furkan & Others
2018 Latest Caselaw 2720 ALL

Citation : 2018 Latest Caselaw 2720 ALL
Judgement Date : 20 September, 2018

Allahabad High Court

National Insurance Co Ltd vs Furkan & Others on 20 September, 2018

Bench: Saral Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 24
 

 
Case :- FIRST APPEAL FROM ORDER No. - 2644 of 2004
 

 
Appellant :- National Insurance Co Ltd
 
Respondent :- Furkan & Others
 
Counsel for Appellant :- A.C. Nigam
 
Counsel for Respondent :- Ravi Agrawal
 

 
Hon'ble Saral Srivastava,J.

Case is passed over for the day on the illness slip of Sri A.C. Nigam, counsel for the appellant.

List on 28.09.2018.

Order Date :- 20.9.2018

Darpan Sharma

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