Abdul Hai vs Sohan Lal & Others
2018 Latest Caselaw 2716 ALL

Citation : 2018 Latest Caselaw 2716 ALL
Judgement Date : 20 September, 2018

Allahabad High Court

Abdul Hai vs Sohan Lal & Others on 20 September, 2018

Bench: Saral Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 24
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 81 of 1996
 

 
Appellant :- Abdul Hai
 
Respondent :- Sohan Lal & Others
 
Counsel for Appellant :- H.N. Sharma,Mohd Farooq Ahmad
 
Counsel for Respondent :- Mohd. Farooq Ansari
 

 
Hon'ble Saral Srivastava,J.

Case is passed over for the day on the illness slip of Mohd. Farukh Ansari, counsel for the respondents.

List on 28.09.2018.

Order Date :- 20.9.2018

Darpan Sharma

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