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Fatima Bano & Others vs U.P. State Road Transport Corpn ...
2018 Latest Caselaw 2712 ALL

Citation : 2018 Latest Caselaw 2712 ALL
Judgement Date : 20 September, 2018

Allahabad High Court
Fatima Bano & Others vs U.P. State Road Transport Corpn ... on 20 September, 2018
Bench: Saral Srivastava



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 24
 

 
Case :- FIRST APPEAL FROM ORDER No. - 2129 of 2005
 

 
Appellant :- Fatima Bano & Others
 
Respondent :- U.P. State Road Transport Corpn Through Its R.M.
 
Counsel for Appellant :- Saghir Ahmad,Lavkush Kumar Shukla,Mansoor Ahmad,Sunil Awasthi
 
Counsel for Respondent :- C.B. Srivastava,A. Chandra,Amit Manohar,C.P. Srivastava,S. Vashistha
 

 
Hon'ble Saral Srivastava,J.

Case is passed over for the day on the illness slip of Sri Lavkush Kumar Shukla, counsel for the appellant.

List on 28.09.2018.

Order Date :- 20.9.2018

Darpan Sharma

 

 

 
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