The New India Assurance Company ... vs Late Mihi Lal & Others
2018 Latest Caselaw 2711 ALL

Citation : 2018 Latest Caselaw 2711 ALL
Judgement Date : 20 September, 2018

Allahabad High Court

The New India Assurance Company ... vs Late Mihi Lal & Others on 20 September, 2018

Bench: Saral Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 24
 

 
Case :- FIRST APPEAL FROM ORDER No. - 635 of 2006
 

 
Appellant :- The New India Assurance Company Ltd.
 
Respondent :- Late Mihi Lal & Others
 
Counsel for Appellant :- Kuldip Shanker Amist
 
Counsel for Respondent :- Dr. Santosh Kumar Tiwari,Shree Prakash Singh
 

 
Hon'ble Saral Srivastava,J.

Case is passed over for the day on the illness slip of Sri Kuldip Shanker Amist, counsel for the appellant.

List on 28.09.2018.

Order Date :- 20.9.2018

Darpan Sharma

Download the LatestLaws.com Mobile App