Citation : 2018 Latest Caselaw 2710 ALL
Judgement Date : 20 September, 2018
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 24 Case :- FIRST APPEAL FROM ORDER No. - 2830 of 2008 Appellant :- National Insurance Co.Ltd. Respondent :- Smt.Sita Devi & Others Counsel for Appellant :- K.S.Amist Hon'ble Saral Srivastava,J.
Case is passed over for the day on the illness slip of Sri K.S. Amist, counsel for the appellant.
List on 28.09.2018.
Order Date :- 20.9.2018
Darpan Sharma
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