Anil Kumar Shukla vs The New India Assurance Co Ltd And ...
2018 Latest Caselaw 2709 ALL

Citation : 2018 Latest Caselaw 2709 ALL
Judgement Date : 20 September, 2018

Allahabad High Court

Anil Kumar Shukla vs The New India Assurance Co Ltd And ... on 20 September, 2018

Bench: Saral Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 24
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1792 of 2009
 

 
Appellant :- Anil Kumar Shukla
 
Respondent :- The New India Assurance Co Ltd And Another
 
Counsel for Appellant :- Sharve Singh,A.L. Jaiswal
 
Counsel for Respondent :- Amaresh Sinha,Amresh Sinha
 

 
Hon'ble Saral Srivastava,J.

Case is passed over for the day on the illness slip of Sri Amaresh Sinha, counsel for the respondents.

List on 28.09.2018.

Order Date :- 20.9.2018

Darpan Sharma

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