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Oriental Insurance Co Ltd vs Bhairo Prasad & Others
2018 Latest Caselaw 2708 ALL

Citation : 2018 Latest Caselaw 2708 ALL
Judgement Date : 20 September, 2018

Allahabad High Court
Oriental Insurance Co Ltd vs Bhairo Prasad & Others on 20 September, 2018
Bench: Saral Srivastava



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 24
 

 
Case :- FIRST APPEAL FROM ORDER No. - 180 of 2005
 

 
Appellant :- Oriental Insurance Co Ltd
 
Respondent :- Bhairo Prasad & Others
 
Counsel for Appellant :- Amaresh Sinha
 
Counsel for Respondent :- Ram Singh
 

 
Hon'ble Saral Srivastava,J.

Case is passed over for the day on the illness slip of Sri Amaresh Sinha, counsel for the appellant.

List on 28.09.2018.

Order Date :- 20.9.2018

Darpan Sharma

 

 

 
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