Nooruddin vs Narendra Kumar Jain & Others
2018 Latest Caselaw 2705 ALL

Citation : 2018 Latest Caselaw 2705 ALL
Judgement Date : 20 September, 2018

Allahabad High Court

Nooruddin vs Narendra Kumar Jain & Others on 20 September, 2018

Bench: Saral Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 24
 

 
Case :- FIRST APPEAL FROM ORDER No. - 104 of 1995
 

 
Appellant :- Nooruddin
 
Respondent :- Narendra Kumar Jain & Others
 
Counsel for Appellant :- Sidhartha
 
Counsel for Respondent :- R.C. Banaudha
 

 
Hon'ble Saral Srivastava,J.

The notice was issued to the appellant to engage another counsel

Perused the office report dated 12.09.2018 which states that undelivered cover has not returned after service. No one has put in appearance on behalf of appellant.

The appeal has been filed in the year 1995. It appears that appellant with passage of time has lost interest in pursuing the appeal.

Consequently, the appeal is dismissed for non prosecution.

Order Date :- 20.9.2018

Darpan Sharma

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