Smt, Afsha Parveen And Another vs State Of U P And 03 Others
2018 Latest Caselaw 2684 ALL

Citation : 2018 Latest Caselaw 2684 ALL
Judgement Date : 19 September, 2018

Allahabad High Court

Smt, Afsha Parveen And Another vs State Of U P And 03 Others on 19 September, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 31887 of 2018
 

 
Petitioner :- Smt, Afsha Parveen And Another
 
Respondent :- State Of U P And 03 Others
 
Counsel for Petitioner :- Sandeep Tripathi
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

As requested, list on 26th September, 2018.

Order Date :- 19.9.2018

Mukesh

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