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Smt. Khushabu Sharma And Another vs State Of U.P. And 03 Others
2018 Latest Caselaw 2683 ALL

Citation : 2018 Latest Caselaw 2683 ALL
Judgement Date : 19 September, 2018

Allahabad High Court
Smt. Khushabu Sharma And Another vs State Of U.P. And 03 Others on 19 September, 2018
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 31900 of 2018
 

 
Petitioner :- Smt. Khushabu Sharma And Another
 
Respondent :- State Of U.P. And 03 Others
 
Counsel for Petitioner :- Mukesh Chandra Gupta
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Advocate shall certify that the photographs of marriage certificate issued by Registrar of Hindu Marriage, Agra of the petitioners are of the petitioner as the photographs are totally unclear or file clear photographs in the Registry.

I have already directed the Staff of this High Court not to circulate where the photograph are not clear.

Hence, this exercise be completed by petitioner by filing clear photographs in the registry on or before 28th September, 2018.

List on 28th September, 2018.

Order Date :- 19.9.2018

Mukesh

 

 

 
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