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Devendra Singh vs Addl. Commissioner(Ii) Jhansi ...
2018 Latest Caselaw 2668 ALL

Citation : 2018 Latest Caselaw 2668 ALL
Judgement Date : 18 September, 2018

Allahabad High Court
Devendra Singh vs Addl. Commissioner(Ii) Jhansi ... on 18 September, 2018
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 27005 of 1996
 

 
Petitioner :- Devendra Singh
 
Respondent :- Addl. Commissioner(Ii) Jhansi And Others
 
Counsel for Petitioner :- U.K.Saxena,Dr.S.B.Singh,Hari Om Tewari,Rajesh Pachauri
 
Counsel for Respondent :- S.C.,Hariom Tiwari
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

None present for respondent except learned Standing Counsel. Learned counsel for the petitioner has sent illness slip.

List on 3rd October, 2018.

Order Date :- 18.9.2018

Mukesh

 

 

 
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