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M/S Commercial Auto Sales Pvt. ... vs Presiding Officer, Labour Court ...
2018 Latest Caselaw 2662 ALL

Citation : 2018 Latest Caselaw 2662 ALL
Judgement Date : 18 September, 2018

Allahabad High Court
M/S Commercial Auto Sales Pvt. ... vs Presiding Officer, Labour Court ... on 18 September, 2018
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 61554 of 2009
 

 
Petitioner :- M/S Commercial Auto Sales Pvt. Ltd.
 
Respondent :- Presiding Officer, Labour Court And Another
 
Counsel for Petitioner :- Anil Kumar Srivastava
 
Counsel for Respondent :- C.S.C.,Amit Malik,B. Malik,Bushra Maryam
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

1.   Sri Anil Kumar Srivastava, learned counsel  for petitioner has sought adjournment on the ground of illness.

2.  List on 1st December, 2018.

Order Date :- 18.9.2018

Mukesh

 

 

 
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