Neer And 14 Others vs State Of U.P. And 4 Others
2018 Latest Caselaw 2657 ALL

Citation : 2018 Latest Caselaw 2657 ALL
Judgement Date : 18 September, 2018

Allahabad High Court

Neer And 14 Others vs State Of U.P. And 4 Others on 18 September, 2018

Bench: Dinesh Kumar Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 20008 of 2018
 

 
Petitioner :- Neer And 14 Others
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Ramesh Kumar Shukla
 
Counsel for Respondent :- C.S.C.,Ashok Kumar Yadav
 

 
Hon'ble Dinesh Kumar Singh,J.

Connect and list with Writ A-No.18571 of 2018.

Notice on behalf of respondent Nos. 1, 2, 4 and 5 has been accepted by the office of the Chief Standing Counsel. Sri Ashok Kumar Yadav, has accepted notice on behalf of respondent No.3. The respondents may file counter affidavit in three weeks. Rejoinder affidavit, if any, may be filed within two weeks thereafter.

Order Date :- 18.9.2018

NSC

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