Amar Pal vs State Of U.P. And 04 Others
2018 Latest Caselaw 2654 ALL

Citation : 2018 Latest Caselaw 2654 ALL
Judgement Date : 18 September, 2018

Allahabad High Court

Amar Pal vs State Of U.P. And 04 Others on 18 September, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 31619 of 2018
 

 
Petitioner :- Amar Pal
 
Respondent :- State Of U.P. And 04 Others
 
Counsel for Petitioner :- Brijesh Kumar Pandey
 
Counsel for Respondent :- C.S.C.,Arun Kumar Srivastava
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

State shall file its reply on or before 22nd October, 2018.Rejoinder, if any, may be filed by the petitioner within two weeks thereafter.

List on 1st November, 2018.

Order Date :- 18.9.2018

Mukesh

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