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Smt. Ritu Singh And Another vs State Of U.P. And 3 Others
2018 Latest Caselaw 2652 ALL

Citation : 2018 Latest Caselaw 2652 ALL
Judgement Date : 18 September, 2018

Allahabad High Court
Smt. Ritu Singh And Another vs State Of U.P. And 3 Others on 18 September, 2018
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 31646 of 2018
 

 
Petitioner :- Smt. Ritu Singh And Another
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Ashutosh Tiwari
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

The photographs of marriage registration certificate is not clear to show that it is the photographs of petitioners, namely; Ritu Singh and Shailesh Singh.

Except certificate of registration, no other documents were produced by petitioners. If they choose, they may file other documentary evidence of their marriage by an additional affidavit on or before 26th September, 2018.

List this matter on 26th September, 2018.

Order Date :- 18.9.2018

Mukesh

 

 

 
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