Ghanshyam Jaswant vs State Of U.P. & Others
2018 Latest Caselaw 2631 ALL

Citation : 2018 Latest Caselaw 2631 ALL
Judgement Date : 17 September, 2018

Allahabad High Court

Ghanshyam Jaswant vs State Of U.P. & Others on 17 September, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 25015 of 2002
 

 
Petitioner :- Ghanshyam Jaswant
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- A.P. Srivastava,Uma Nath Pandey
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

List on 1st October, 2018.

Order Date :- 17.9.2018

Mukesh

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