Mohan Singh vs State Of U.P. And 2 Others
2018 Latest Caselaw 2624 ALL

Citation : 2018 Latest Caselaw 2624 ALL
Judgement Date : 17 September, 2018

Allahabad High Court

Mohan Singh vs State Of U.P. And 2 Others on 17 September, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 58707 of 2013
 

 
Petitioner :- Mohan Singh
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- B.K. Pandey
 
Counsel for Respondent :- C.S.C.,Shailendra Singh
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Sri B.K. Pandey, learned counsel for the petitioner prays for and is granted two weeks' time to file rejoinder affidavit.

List on 29th October, 2018.

Order Date :- 17.9.2018

Mukesh

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