Ashoka Garden (Land) {After ... vs State Of U.P.
2018 Latest Caselaw 2619 ALL

Citation : 2018 Latest Caselaw 2619 ALL
Judgement Date : 17 September, 2018

Allahabad High Court

Ashoka Garden (Land) {After ... vs State Of U.P. on 17 September, 2018

Bench: Vikram Nath, Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 1
 
Case :- MISC. BENCH No. - 677 of 1990
 
Petitioner :- Ashoka Garden (Land) {After Fresh}
 
Respondent :- State Of U.P.
 
Counsel for Petitioner :- R.K.Srivastava,Ashish Chaturvedi,N.K.Seth,Pankaj Srivastava,Ramakant Shukla,Santosh Kumar Tripathi,Shailendra Singh Chauhan
 
Counsel for Respondent :- K.Chandra,Anuj Kudesia,Ashok Kumar Shukla,Bagesh Kumar Shukla,C.S.C.,K.Chandra,Mohd Aslam Khan,Mukund Tewari
 

 
Hon'ble Vikram Nath,J.

Hon'ble Rajesh Singh Chauhan,J.

Put up tomorrow i.e. 18.09.2018.

Order Date :- 17.9.2018

Suresh/

[Rajesh Singh Chauhan,J.] [Vikram Nath,J.]

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