Sajid Husain vs State Of U.P. And 2 Others
2018 Latest Caselaw 2616 ALL

Citation : 2018 Latest Caselaw 2616 ALL
Judgement Date : 17 September, 2018

Allahabad High Court

Sajid Husain vs State Of U.P. And 2 Others on 17 September, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 2951 of 2016
 

 
Petitioner :- Sajid Husain
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Jai Singh Yadav
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Learned counsel for the petitioner prays for and is granted two weeks' time to file rejoinder affidavit.

List on 29th October, 2018.

Order Date :- 17.9.2018

Mukesh

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